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Union of India - Section

Section 72 in The Petroleum Rules, 2002

72. Means of extinguishing fire to be carried

.-A portable fire extinguisher (10 kg. dry chemical powder or equivalent) suitable for extinguishing petroleum fire shall be carried in an easily accessible and detachable position and away from the discharge faucets on every vehicle transporting petroleum by road. Additionally, one dry chemical powder type fire extinguisher of 1 kg. capacity shall be carried in the driver's cabin of the vehicle.