Kerala High Court
Rds Project Ltd vs Indian Institute Of Science Of ... on 28 January, 2022
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
WP(C) No.5922/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
Friday, the 28th day of January 2022 / 8th Magha, 1943
WP(C) NO. 5922 OF 2021
PETITIONER:
M/S. RDS PROJECT LTD., HEAD OFFICE 427, SOMDUTT CHAMBERS-II, 9,
BHIKAJI CAMA PLACE, NEW DELHI-110066, REGIONAL OFFICE AT SHIHAB
THANGAL ROAD, PANAMPILLY NAGAR, KOCHI-682019, REPRESENTED BY ITS
ASSOCIATE DIRECTOR, MR. AMIT VARGHESE JOSEPH, AGED 30 YEARS, S/O.
DR.JOSEPH VARGHESE.
RESPONDENTS:
1. INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH (IISER),
MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM-695551, REPRESENTED BY
ITS REGISTRAR.
2. THE DIRECTOR, INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH,
MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM-695551.
3. ENGINEER-IN-CHARGE, INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND
RESEARCH, MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM-695551.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay all further proceedings pursuant to Exhibit P-12 and
further direct the respondents to release the payment covered by Exhibit
P-7 Running Account Bill, pending disposal of this writ petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
11.01.2022 and upon hearing the arguments of M/S DEEPU THANKAN, UMMUL FIDA
and LAKSHMI SREEDHAR, Advocates for the petitioner and of SMT.SUMATHY
DANDAPANI, Senior Advocate along with SRI.MILLU DANDAPANI, Advocates for
R1 to R3, the court passed the following:
ORDER
Post on 14.02.2022.
Interim order is extended till then.
Sd/- P.V.KUNHIKRISHNAN, JUDGE 28-01-2022 /True Copy/ Assistant Registrar