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Kerala High Court

Rds Project Ltd vs Indian Institute Of Science Of ... on 28 January, 2022

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

WP(C) No.5922/2021                                 1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
                     Friday, the 28th day of January 2022 / 8th Magha, 1943
                                     WP(C) NO. 5922 OF 2021
   PETITIONER:

          M/S. RDS PROJECT LTD., HEAD OFFICE 427, SOMDUTT CHAMBERS-II, 9,
          BHIKAJI CAMA PLACE, NEW DELHI-110066, REGIONAL OFFICE AT SHIHAB
          THANGAL ROAD, PANAMPILLY NAGAR, KOCHI-682019, REPRESENTED BY ITS
          ASSOCIATE DIRECTOR, MR. AMIT VARGHESE JOSEPH, AGED 30 YEARS, S/O.
          DR.JOSEPH VARGHESE.

   RESPONDENTS:

      1. INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH (IISER),
         MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM-695551, REPRESENTED BY
         ITS REGISTRAR.
      2. THE DIRECTOR, INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH,
         MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM-695551.
      3. ENGINEER-IN-CHARGE, INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND
         RESEARCH, MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM-695551.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay all further proceedings pursuant to Exhibit P-12 and
   further direct the respondents to release the payment covered by Exhibit
    P-7 Running Account Bill, pending disposal of this writ petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   11.01.2022 and upon hearing the arguments of M/S DEEPU THANKAN, UMMUL FIDA
   and LAKSHMI SREEDHAR, Advocates for the petitioner and of SMT.SUMATHY
   DANDAPANI, Senior Advocate along with SRI.MILLU DANDAPANI, Advocates for
   R1 to R3, the court passed the following:

                                              ORDER

Post on 14.02.2022.

Interim order is extended till then.

Sd/- P.V.KUNHIKRISHNAN, JUDGE 28-01-2022 /True Copy/ Assistant Registrar