Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24A] [Entire Act] State of Karnataka - Subsection Section 24A(e) in Karnataka Education Act, 1983 (e)Communicating, sending or transmitting any text, video, audio or image through any communication device or computer network as defined in the Information Technology Act, 2000 (Central Act 21 of 2000).]
