Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 357A] [Entire Act] State of Jharkhand - Subsection Section 357A(3) in Bihar Education Code, 1961 (3)In the case of Patna-Multi-purpose School, Gardanibagh, the rule that the three ordinary members should all be non-official has been relaxed,(G. O. no. 644-E.R., dated the 7th August 1931.)