Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Kerala - Subsection Section 11(1) in Kerala State Higher Education Council Act, 2007 (1)The Council shall comprise of the following bodies, namely:-(a)the Advisory Council;(b)the Governing Council;(c)the Executive Council.
