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Rajasthan High Court - Jodhpur

Krishn @ Karsan vs State on 17 January, 2020

Bench: Vijay Bishnoi, Manoj Kumar Garg

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
              D.B. Criminal Writ Petition No. 493/2019

 Krishan @ Karsan, S/o Sh. Jagtaji, B/c Purohit, R/o Tawari,
 Police Thana Kalandi Dist. Sirohi (Raj.) (Presently Lodged At
 Central Jail, Jodhpur)
                                                                   ----Petitioner
                                    Versus
 1.     State, Through Secretary, Home Jaipur.
 2.     Collector, Sirohi.
 3.     Superintendent, Central Jail, Jodhpur.
                                                                ----Respondents


For Petitioner(s)         :    By post.
For Respondent(s)         :    Mr. Farzand Ali, GA-cum-AAG with
                               Mr.Abhishek Purohit



            HON'BLE MR. JUSTICE VIJAY BISHNOI

HON'BLE MR. JUSTICE MANOJ KUMAR GARG Judgment / Order 17/01/2020 This parole writ petition has been filed by convict - Krishan @ Karsan S/o Sh. Jagtaji seeking modification of the order dated 14.10.2019 passed by the Distt. Parole Advisory Committee, Sirohi whereby, the convict was granted 40 days' parole on the condition that he shall furnish a personal bond of Rs.25,000/- along with two sureties in the like amount.

It is mentioned in the letter preferred by the convict that he is not in a position to furnish the sureties, therefore, a direction be issued to release him on 40 days' parole on furnishing personal bond only.

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(2 of 2) [CRLW-493/2019] Learned AAG has informed this Court that earlier also, the convict was granted parole on furnishing personal bond only.

In view of the above, this parole writ petition is allowed and it is hereby directed that the convict - Krishan @ Karsan S/o Sh. Jagtaji, who is presently lodged in Central Jail, Jodhpur shall be released on 40 days' parole on his furnishing a personal bond only in the sum of Rs.25,000/- to the satisfaction of the Superintendent, Central Jail, Jodhpur.

The convict - Krishan @ Karsan S/o Sh. Jagtaji shall surrender himself before the Superintendent, Central Jail, Jodhpur after availing 40 days' parole from the date of his release.

(MANOJ KUMAR GARG),J (VIJAY BISHNOI),J 21-msrathore/-

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