Section 1(ii) in The Standards of Quality of Service (Broadcasting and Cable Services) (Cable Television-Non-CAS Areas) Regulations, 2009
(ii)These regulations shall apply to cable television services throughout the territory of India except States, cities, towns and areas notified, from time-to-time, by the Central Government under sub-section (1) of section 4A of the Cable Television Networks (Regulation) Act, 1995 (7 of 1995).
