Section 175(2)(c) in The Indo-Tibetan Border Police Force Rules, 1994

[Cites 0, Cited by 0] [Section 175(2)] [Section 175] [Entire Act]

Union of India - Subsection

Section 175(2)(c) in The Indo-Tibetan Border Police Force Rules, 1994

(c)All financial irregularities, losses, theft and misappropriation of public or Force property, where it is necessary to obtain the order of a superior officer on such irregularities, loss, theft or misappropriation.

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Union of India - Subsection

Section 175(2)(c) in The Indo-Tibetan Border Police Force Rules, 1994