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State of Bihar - Section

Section 8 in The Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955

8.

A candidate shall apply to be admitted to the examination in his own handwriting in the prescribed form to the Secretary to the Commission, not latter than such date as may be notified by the Commission in this behalf in each year. The prescribed form and a copy of these rules may be obtained from the Secretary to the Commission.