Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 57] [Entire Act] Union of India - Subsection Section 57(a) in The Electricity (Supply) Act, 1948 (a)in the case of a license granted before the commencement of this Act, from the date of the commencement of the licensees next succeeding year of account; and
