Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(9) in Tamil Nadu Patta Passbook Act, 1983 (9)"registering authority" means the registering officer appointed under the Registration Act, 1908 (Central Act XVI of 1908);
