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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 13(b) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(b)Cost per subscriber (CPS) deals in which a broadcaster gives all or a group of its channels to a distributor of television channels at a fixed charge per subscriber irrespective of the fact that whether subscribers opt for all or few of the channels.