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[Cites 0, Cited by 1] [Entire Act]

State of Tamilnadu - Section

Section 3A in Tamil Nadu District Municipalities Act, 1920

3A. Application of Chapter.

- This Chapter shall apply only to the [Third Grade Municipalities] [Substituted for the words 'Town Panchayat' by the Tamil Nadu District Municipalities (Amendment) Act, 2004 (Tamil Nadu Act 24 of 2004)].