Delhi High Court - Orders
Ntpc Ltd vs Driplex Water Engineering Pvt. Ltd on 18 May, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 19/2021 and I.A. Nos. 664/2021, 667/2021,
10293/2021, 10294/2021
NTPC LTD ..... Petitioner
Through: Mr.R.K.Joshi and Mr.Ojusya Joshi,
Advocates
versus
DRIPLEX WATER ENGINEERING PVT. LTD ..... Respondent
Through: Mr.Vikram Nandrajog, Advocate
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 18.05.2023 At request, list on 5th September, 2023.
CHANDRA DHARI SINGH, J MAY 18, 2023 SV/DB Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 13:33:46