Section 10(9)(b) in Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017

[Cites 0, Cited by 0] [Section 10(9)] [Section 10] [Entire Act]

(b)Ameliorative measures to avoid, mitigate and compensate impact of the project as defined under sub-section (5) of section 4.

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