Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(iv) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(iv)Where the validity of the authorisation certificate/No-objection certificate has expired, the holder of such certificate shall apply afresh for continuation thereof.