Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] Union of India - Subsection Section 42(g) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020 (g)the conduct of examination including the term of office and manner of appointment and the duties of examining bodies, examiners and moderators;
