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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(8) in The Iron Ore Mines Labour Welfare Cess Rules, 1963

(8)"owner" in relation to an iron ore mine includes a lessee, or mortgagee in possession of such mine and any partner, managing director, agent; manager or any other person authorized to represent such mine in its transactions: