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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(ii) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955

(ii)daily allowance at [Rs. 500 per day.] [Vide G.O. Ms. No. 1307, Public (Establishment-I and Legislature), dated the 23rd July 2007 (With effect from the 1st April 2007).]