Madhya Pradesh High Court
Bhagwan Murli Manohar Parsoja, ... vs The State Of Madhya Pradesh on 1 December, 2015
WP-4983-201 1 (BHA GWAN M URLI IMANOHAR PARSOJA, T HJWAHAND NARSINGH DAS CHELA Vs THE STA TE 0F MADH YA PRADE SH) 01-12-2015
Parties through their counsel. Learned counsel for the petitioner seeks time. Adjourned.
List after 4 weeks. (SHANTANU KEMKAR) JUDGE