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Supreme Court - Daily Orders

A. Madurai Gramani (Died) By Lrs. And Ors vs P.C. Venkatesan (Died) By Lrs. And Ors. ... on 17 April, 2025

     ITEM NO.1702                                COURT NO.12                        SECTION XII

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

                                      Civil Appeal Nos.         3750-3751/2018

     A. MADURAI GRAMANI (DIED) BY LRS. AND ORS & ORS.                                Appellant(s)

                                                         VERSUS

     P.C. VENKATESAN (DIED) BY LRS. AND ORS. ETC. & ANR.                             Respondent(s)

     Only I.A No. 171099/2023 & I.A No. 175546/2023 are to be listed.
     IA No. 175546/2023 - EXEMPTION FROM FILING O.T.
     IA No. 171099/2023 - INTERVENTION/IMPLEADMENT

     Date : 17-04-2025 This matter was called on for hearing today.

     CORAM
                             HON'BLE MR. JUSTICE K. VINOD CHANDRAN
                                               [IN CHAMBERS]


     For Appellant(s)                   Mr. K. K. Mani, AOR
                                        Ms. T. Archana, Adv.


     For Respondent(s): Mr. Vaibhav Manu Srivastava, AOR
                        Ms. Mrinal Kanwar, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel appearing for the LRs. of respondent no.1 prays for time to file reply to impleadment application.

Two weeks time is granted as prayed for.

     (GEETA JOSHI)                                                          (MAMTA RANI)
     SENIOR PERSONAL ASSISTANT                                            COURT MASTER (NSH)



Signature Not Verified

Digitally signed by
GEETA JOSHI
Date: 2025.04.22
17:32:02 IST
Reason: