Supreme Court - Daily Orders
A. Madurai Gramani (Died) By Lrs. And Ors vs P.C. Venkatesan (Died) By Lrs. And Ors. ... on 17 April, 2025
ITEM NO.1702 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 3750-3751/2018
A. MADURAI GRAMANI (DIED) BY LRS. AND ORS & ORS. Appellant(s)
VERSUS
P.C. VENKATESAN (DIED) BY LRS. AND ORS. ETC. & ANR. Respondent(s)
Only I.A No. 171099/2023 & I.A No. 175546/2023 are to be listed.
IA No. 175546/2023 - EXEMPTION FROM FILING O.T.
IA No. 171099/2023 - INTERVENTION/IMPLEADMENT
Date : 17-04-2025 This matter was called on for hearing today.
CORAM
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
[IN CHAMBERS]
For Appellant(s) Mr. K. K. Mani, AOR
Ms. T. Archana, Adv.
For Respondent(s): Mr. Vaibhav Manu Srivastava, AOR
Ms. Mrinal Kanwar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the LRs. of respondent no.1 prays for time to file reply to impleadment application.
Two weeks time is granted as prayed for.
(GEETA JOSHI) (MAMTA RANI)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
GEETA JOSHI
Date: 2025.04.22
17:32:02 IST
Reason: