Rajasthan High Court - Jaipur
Dharmbeer Singh Lamba S/O Sajjan Singh vs The Vice Chancellor on 14 September, 2021
(1 of 2) [CW-13107/2020]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13107/2020
Dharmbeer Singh Lamba S/o Sajjan Singh, Aged About 27 Years,
Resident Of Vpo. Urika, Tehsil Srajgarh, Jhunjhunu, Rajasthan
3333033
----Petitioner
Versus
1. The Vice Chancellor, Rajasthan University, Jaipur.
2. The Registrar, Rajasthan University, Jaipur.
3. The Secretary, Higher Education Department,
Government Of Rajasthan, Secretariat, Jaipur.
----Respondents
For Petitioner(s) : Ms. Jamila Bano For Respondent(s) : Mr. A.K. Sharma, Senior Advocate with Mr. Rachit Sharma through V.C. HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 14/09/2021 The petitioner by way of this writ petition has prayed as under:
"It is, therefore, most respectfully prayed that Your Lordships may kindly be pleased to accept and allow the writ petition I) by appropriate writ, order or direction to respondents to perform students election of 2019-2020 in Rajasthan University by proper security measures and other protections in this same session; and
ii) by appropriate writ, order or direction to respondents for grant permission in next session 2020-2021 in students election despite of his overage.
iii) Any other writ, order or direction which this Hon'ble Court may deem just and proper in the facts and circumstances of the case may also be passed in favour of the petitioner."(Downloaded on 17/09/2021 at 09:29:43 PM)
(2 of 2) [CW-13107/2020] Admittedly, no elections have been declared as on today. There is no cause of action arisen, therefore, the writ petition is accordingly dismissed.
All pending applications, if any, shall also stand disposed of.
(SANJEEV PRAKASH SHARMA),J Chhaya Awasthi/42 (Downloaded on 17/09/2021 at 09:29:43 PM) Powered by TCPDF (www.tcpdf.org)