Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 28] [Entire Act] State of Maharashtra - Subsection Section 28(aa) in The Maharashtra Universities Act, 1994 (aa)consider the perspective plan for the academic development of the university, prepared, by the Board of College and University Development;
