Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 17 in The Calcutta Port Rules, 1943

17. Storm signals.

- When storm signal No. VIII, IX or Xis hoisted on the flagstaff at the Commissioners' Office, Koilaghat Street, the flagstaff on the clock tower at the entrance to Kidderpore Docks and the flagstaff on the House of the Assistant Harbour Master or Pilot at Budge Budge or other authorised position in the port the Masters of all sea-going vessels shall immediately take every precaution in their power to make their vessels snug and secure, and in particular shall keep a second anchor ready for letting go.