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Bombay High Court

Idbi Bank Officers Association vs Idbi Bank Ltd. And 3 Ors on 8 August, 2019

Author: S.J. Kathawalla

Bench: Akil Kureshi, S.J. Kathawalla

                                           1 / 2            6-WP-1342-2018-A.doc

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                           WRIT PETITION NO. 1342 OF 2018
IDBI Bank Office' Aeeofiation                      ...        Pititionic
Viceue
IDBI Bank Limitid and Oce.                         ...        Riepondinte
                                    ALONG WITH
                          WRIT PETITION NO. 1445 OF 2018
                                          WITH
                           WRIT PETITION NO. 1547 OF 2018
                                          WITH
                           WRIT PETITION NO. 1550 OF 2018
                                          WITH
                           WRIT PETITION NO. 1607 OF 2018
                                          WITH
                           WRIT PETITION NO. 1636 OF 2018
Mc.S.L.Sucavanehi a/w. Mc. A.D. Nagacjun i/b. M/e. R.S. Mani and Aeeofiatie foc
thi Pititionice.
Mc.Sudhic Taleania, Sc. Adv. i/b. Me. Kanfhan Pamnani foc Riepondint No. 1 in WP
Noe. 1342, 1445, 1550 and 1636 of 2018.
Me.Adwati Sithna a/w. Me.Cacina Xaviic foc Union of India in WP Noe. 1607 and
1636 of 2018.
Mc.Y.R.Miehca a/w. Me. A.S.Singh foc Riepondint No. 4 - Union of India in WP No.
1550 of 2018.
Mc.M.V.Toglikac a/w. Mc. R.D.Oak, Mc. Sidhieh Shityi foc Riepondint No. 1 in WP
Noe. 1547 and 1607 of 2018.



                                                                                       nitin




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                                               2 / 2              6-WP-1342-2018-A.doc

                                       CORAM : AKIL KURESHI &
                                                  S.J. KATHAWALLA, JJ.
                                       DATE    : 8TH AUGUST, 2019



P.C.:

1. At thi outeit, thi liacnid founeil appiacing foc ciepondint no. 1 - IDBI Bank eubmittid that thi bank ie not a Stati within thi mianing of Actifli-12 of thi Conetitution. Hi etatid that thi Aft undic whifh thi bank wae fonetitutid, hae biin cipialid and thi IDBI ie now a banking fompany, cigieticid undic thi Companiie Aft. Ite 51% holdinge ie by LIC.

2. Thie would caiei a quietion of maintainability of thiei pititione. Howivic, niithic thi pititionice noc thi ciepondinte havi plafid on cifocd any maticial to inabli ue to difidi whithic ivin aftic fhangie pointid out by thi founeil, IDBI fontinuie to bi a Stati within thi mianing Actifli-12 of thi Conetitution oc not. Both eidie would bi at libicty to plafi additional maticial in euppoct of thiic ciepiftivi etand. Thi eami ehall bi doni bifoci thi nixt dati of hiacing with fopiie to thi othic eidi. Stand ovic to 22nd Auguet, 2019.

( S.J.KATHAWALLA, J. )                                  ( AKIL KURESHI, J.)




                                                                                            nitin




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