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State of Gujarat - Section

Section 49 in The Maharaja Sayajirao University of Baroda Act, 1949

49. [ Examiners Committee. [Section 49 was substituted for the original by Gujarat 10 of 1982, Section 2, Schedule, Sr. No. 1 (3) (w.r.e.f. 09-12-1981).]

(1)There shall be formed, every year a committee for each faculty, for the purpose of drawing up the list for appointments to University Examiners, consisting of-
(i)the Pro-Vice-Chancellor, Ex-officio Chairman,
(ii)the Dean of the concerned faculty,
(iii)the Chairman of the Board of Studies, and
(iv)two members of the Board of Studies nominated by the Vice-Chancellor for the year.
(2)The list of Examiners prepared by the Committee shall be placed before the Vice-Chancellor for his approval who may either approve or modify the same for reasons to be recorded in writing.
(3)The procedure to be followed by the Committee shall be such as may be prescribed by Statutes.]