Madhya Pradesh High Court
Binni Bai vs Malgujar on 15 December, 2025
Author: Anil Verma
Bench: Anil Verma
1 SA-280-2014
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
SA No. 280 of 2014
(BINNI BAI Vs MALGUJAR AND OTHERS )
Dated : 15-12-2025
Shri Ram Prakash Rathi - Advocate for the appellant/s.
Smt. Padam Shri Agrawal - PL for the respondent/State.
Shri Sameer Kumar Shrivastava, learned counsel for the respondent [R-1].
Notice issued against some of the LRs of respondent Nos.4 and 5 returned unserved.
Let fresh notice be issued to the proposed LRs of respondent Nos. 4 and 5 on payment of PF within 10 working days returnable within 8 weeks.
List thereafter.
(ANIL VERMA) JUDGE Rks Signature Not Verified Signed by: RAM KUMAR SHARMA Signing time: 12/15/2025 5:40:24 PM