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Delhi High Court - Orders

Twenty Five South Realty Ltd vs Dlf Limited & Ors on 10 January, 2024

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Amit Bansal

                                    $~50-55
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           FAO(OS) (COMM) 218/2023 & CM 53276/2023, CM 53277/2023
                                                TWENTY FIVE SOUTH REALTY LTD                                                      ..... Appellant
                                                                                      Through:                Mr Harin P.Raval, Senior Advocate
                                                                                                              with Mr Karan Bharihokl and Mr
                                                                                                              Siddhant Sharma, Advocates.
                                                                                      versus

                                                DLF LIMITED & ORS.                                                              ..... Respondents
                                                                                      Through:                Mr.Rajiv Nayar, Senior Advocate, Mr
                                                                                                              Darpan Wadhwa, Senior Advocate
                                                                                                              with Ms Ruby Singh Ahuja, Mr
                                                                                                              Pravin Bahadur, Mr Vishal Gehrana,
                                                                                                              Mr Ishan Gaur, Mr Jappanpreet Hora,
                                                                                                              Ms Kanika Agnihotri, Ms Manjira
                                                                                                              Das Gupta, Ms Kanika, Mr Saurabh
                                                                                                              and Ms Karan Jawala, Advocates for
                                                                                                              respondent no.1.
                                                                                                              Mr Akhil Sibal, Senior Advocate with
                                                                                                              Ms Srishti Khare, Ms Raashika
                                                                                                              Kapoor, Mr Kartikeya Jha and Ms
                                                                                                              Bahuli Sharma, Advocates for
                                                                                                              respondent no. 2.
                                                                                                              Mr Parag Tripathi, Mr Vijay Nair,
                                                                                                              Mr.Rajat Joneja, Mr Arpit Dwivedi,
                                                                                                              Ms Sakshi Kapoor, Mr Anmol Kumar
                                                                                                              and    Ms      Vasundhra     Bakhru,
                                                                                                              Advocates for respondent no.3.
                                                                                                              Mr Prateek Seksaria, Senior Advocate
                                                                                                              with Mr Sajit Suvarna, Mr Nirav
                                                                                                              Shah, Ms Shivani Khanwilkar, Ms
                                                                                                              Aneesa Cheema, Mr Varun Kalra, Mr
                                                                                                              Krbhan Kumar, Mr Rohit Agarwal


                                    FAO(OS) (COMM) 218/2023 and connected matters                                                       Page 1 of 6




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:23:44
                                                                                                                and   Mr       Nishant    Chouthani,
                                                                                                               Advocates for respondent no.5.


                                    +           FAO(OS) (COMM) 219/2023 & CM 53279/2023, CM 53280/2023
                                                TWENTY FIVE SOUTH REALTY LTD
                                                                                                                                    ..... Appellant
                                                                                      Through:                Mr Harin P.Raval, Senior Advocate
                                                                                                              with Mr Karan Bharihokl and Mr
                                                                                                              Siddhant Sharma, Advocates.
                                                                                      versus

                                                CHINSHA PROPERTY PRIVATE LIMITED & ORS.
                                                                                                                                    ..... Respondent
                                                                                      Through:                Mr Parag Tripathi, Mr Vijay Nair,
                                                                                                              Mr.Rajat Joneja, Mr Arpit Dwivedi,
                                                                                                              Ms Sakshi Kapoor, Mr Anmol Kumar
                                                                                                              and    Ms      Vasundhra       Bakhru,
                                                                                                              Advocates for respondent no.3.
                                                                                                              Mr Prateek Seksaria, Senior Advocate
                                                                                                              with Mr Sajit Suvarna, Mr Nirav
                                                                                                              Shah, Ms Shivani Khanwilkar, Ms
                                                                                                              Aneesa Cheema, Mr Varun Kalra, Mr
                                                                                                              Krbhan Kumar, Mr Rohit Agarwal
                                                                                                              and    Mr      Nishant      Chouthani,
                                                                                                              Advocates for respondent no.5.
                                    +           FAO(OS) (COMM) 220/2023
                                                OMKARA ASSET RECONSTRUCTION COMPANY LIMITED
                                                                                           ..... Appellant
                                                            Through: Mr Parag Tripathi, Mr Vijay Nair,
                                                                     Mr.Rajat Joneja, Mr Arpit Dwivedi,
                                                                     Ms Sakshi Kapoor, Mr Anmol Kumar
                                                                     and    Ms     Vasundhra      Bakhru,
                                                                     Advocates.
                                    FAO(OS) (COMM) 218/2023 and connected matters                                                        Page 2 of 6




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:23:44
                                                                                       versus

                                                CHINSHA PROPERTY PRIVATE LIMITED & ORS.
                                                                                                                                    ..... Respondent
                                                                                      Through:                Mr Prateek Seksaria, Senior Advocate
                                                                                                              with Mr Sajit Suvarna, Mr Nirav
                                                                                                              Shah, Ms Shivani Khanwilkar, Ms
                                                                                                              Aneesa Cheema, Mr Varun Kalra, Mr
                                                                                                              Krbhan Kumar, Mr Rohit Agarwal
                                                                                                              and    Mr      Nishant      Chouthani,
                                                                                                              Advocates for respondent no.5.

                                    +           FAO(OS) (COMM) 221/2023
                                                OMKARA ASSET RECONSTRUCTION COMPANY LIMITED
                                                                                                                                    ..... Appellant
                                                                                      Through:                Mr Parag Tripathi, Mr Vijay Nair,
                                                                                                              Mr.Rajat Joneja, Mr Arpit Dwivedi,
                                                                                                              Ms Sakshi Kapoor, Mr Anmol Kumar
                                                                                                              and    Ms     Vasundhra      Bakhru,
                                                                                                              Advocates.

                                                                                      versus

                                                DLF LIMITED & ORS.                                                                 ..... Respondents
                                                                                      Through:                Mr.Rajiv Nayar, Senior Advocate, Mr
                                                                                                              Darpan Wadhwa, Senior Advocate
                                                                                                              with Ms Ruby Singh Ahuja, Mr
                                                                                                              Pravin Bahadur, Mr Vishal Gehrana,
                                                                                                              Mr Ishan Gaur, Mr Jappanpreet Hora,
                                                                                                              Ms Kanika Agnihotri, Ms Manjira
                                                                                                              Das Gupta, Ms Kanika, Mr Saurabh
                                                                                                              and Ms Karan Jawala, Advocates for
                                                                                                              respondent no.1.

                                    FAO(OS) (COMM) 218/2023 and connected matters                                                        Page 3 of 6




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:23:45
                                                                                                                Mr Akhil Sibal, Senior Advocate with
                                                                                                               Ms Srishti Khare, Ms Raashika
                                                                                                               Kapoor, Mr Kartikeya Jha and Ms
                                                                                                               Bahuli Sharma, Advocates for
                                                                                                               respondent no.4.
                                                                                                               Mr Prateek Seksaria, Senior Advocate
                                                                                                               with Mr Sajit Suvarna, Mr Nirav
                                                                                                               Shah, Ms Shivani Khanwilkar, Ms
                                                                                                               Aneesa Cheema, Mr Varun Kalra, Mr
                                                                                                               Krbhan Kumar, Mr Rohit Agarwal
                                                                                                               and    Mr      Nishant    Chouthani,
                                                                                                               Advocates for respondent no.5.

                                    +           FAO(OS) (COMM) 227/2023, CM 54243/2023, CM 61429/2023
                                                PNB HOUSING FINANCE LIMITED                                                        ..... Appellant
                                                                                      Through:                Mr Akhil Sibal, Senior Advocate with
                                                                                                              Ms Srishti Khare, Ms Raashika
                                                                                                              Kapoor, Mr Kartikeya Jha and Ms
                                                                                                              Bahuli Sharma, Advocates

                                                                                      versus

                                                DLF LIMITED & ORS.                                                               ..... Respondents
                                                                                      Through:                Mr.Rajiv Nayar, Senior Advocate, Mr
                                                                                                              Darpan Wadhwa, Senior Advocate
                                                                                                              with Ms Ruby Singh Ahuja, Mr
                                                                                                              Pravin Bahadur, Mr Vishal Gehrana,
                                                                                                              Mr Ishan Gaur, Mr Jappanpreet Hora,
                                                                                                              Ms Kanika Agnihotri, Ms Manjira
                                                                                                              Das Gupta, Ms Kanika, Mr Saurabh
                                                                                                              and Ms Karan Jawala, Advocates for
                                                                                                              respondent no.1.
                                                                                                              Mr Prateek Seksaria, Senior Advocate
                                                                                                              with Mr Sajit Suvarna, Mr Nirav
                                                                                                              Shah, Ms Shivani Khanwilkar, Ms

                                    FAO(OS) (COMM) 218/2023 and connected matters                                                        Page 4 of 6




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:23:45
                                                                                                                Aneesa Cheema, Mr Varun Kalra, Mr
                                                                                                               Krbhan Kumar, Mr Rohit Agarwal
                                                                                                               and    Mr      Nishant    Chouthani,
                                                                                                               Advocates for respondent no.3.
                                                                                                               Mr Parag Tripathi, Mr Vijay Nair,
                                                                                                               Mr.Rajat Joneja, Mr Arpit Dwivedi,
                                                                                                               Ms Sakshi Kapoor, Mr Anmol Kumar
                                                                                                               and    Ms      Vasundhra     Bakhru,
                                                                                                               Advocates for respondent no.5.

                                    +           FAO(OS) (COMM) 249/2023 & CM 58598/2023, CM 58599/2023,
                                                CM 58600/2023

                                                PNB HOUSING FINANCE LIMITED                                                       ..... Appellant
                                                                                      Through:                Mr Akhil Sibal, Senior Advocate with
                                                                                                              Ms Srishti Khare, Ms Raashika
                                                                                                              Kapoor, Mr Kartikeya Jha and Ms
                                                                                                              Bahuli Sharma, Advocates.

                                                                                      versus

                                                CHINSHA PROERERTY PRIVATE LIMITED & ORS.
                                                                                                                                    ..... Respondent
                                                                                      Through:                Mr Prateek Seksaria, Senior Advocate
                                                                                                              with Mr Sajit Suvarna, Mr Nirav
                                                                                                              Shah, Ms Shivani Khanwilkar, Ms
                                                                                                              Aneesa Cheema, Mr Varun Kalra, Mr
                                                                                                              Krbhan Kumar, Mr Rohit Agarwal
                                                                                                              and    Mr      Nishant      Chouthani,
                                                                                                              Advocates for respondent no.3.
                                                                                                              Mr Parag Tripathi, Mr Vijay Nair,
                                                                                                              Mr.Rajat Joneja, Mr Arpit Dwivedi,
                                                                                                              Ms Sakshi Kapoor, Mr Anmol Kumar
                                                                                                              and    Ms      Vasundhra       Bakhru,
                                                                                                              Advocates for respondent no.5.

                                    FAO(OS) (COMM) 218/2023 and connected matters                                                         Page 5 of 6




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:23:45
                                                 CORAM:
                                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                                HON'BLE MR. JUSTICE AMIT BANSAL
                                                                                      ORDER

% 10.01.2024 [Physical Hearing/Hybrid Hearing (as per request)]

1. We have heard learned senior counsel for the parties, albeit briefly.

2. A suggestion has been put forth by Mr Harin P. Raval, learned senior counsel, which is that Twenty Five South Realty Ltd and Hubtown Limited, who are the current shareholders of Joyous Housing Ltd., will continue to maintain the status quo with regard to their respective stake in the said company, subject to the Section 9 petition [O.M.P.(I) (COMM.) 297/2023] disposed of via the impugned order being heard afresh.

3. Mr.Rajiv Nayar, learned senior counsel and Mr.Darpan Wadhwa, learned senior counsel, say that they will respond to the suggestion made by Mr.Raval.

4. At the request of the counsels for the parties, list the matter on 11.01.2024.

RAJIV SHAKDHER, J.

AMIT BANSAL, J.

JANUARY 10, 2024/rt Click here to check corrigendum, if any FAO(OS) (COMM) 218/2023 and connected matters Page 6 of 6 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 03:23:45