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[Cites 0, Cited by 0] [Section 6(14)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(14)(b) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(b)the outer envelope, the declaration paper or the voting paper is not the one sent by the Returning Officer, or