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[Cites 0, Cited by 2] [Entire Act]

State of Punjab - Section

Section 28 in The Punjab State Election Commission Act, 1994

28. Conditions of registration.

- Subject to the foregoing provisions of this Chapter, every person who, -
(a)is not less than eighteen years of age on the qualifying date; and
(b)is ordinarily resident in a constituency;
shall be entitled to be registered in the electoral roll for that constituency.