Himachal Pradesh High Court
Lekh Ram & Others vs . State Of H.P. & Others And on 15 June, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Lekh Ram & others vs. State of H.P. & others and connected matters .
CWP Nos.2422, 2423, 2424, 2425, 2428 and 2429 of 2023 15.06.2023 Present: Mr. Jagan Nath, Advocate, for the petitioners in all the petitions.
Mr. Anup Rattan, Advocate General with Mr. Navlesh Verma, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Gautam Sood and Mr. Arsh Rattan Deputy Advocates General, for the respondents in all the petitions.
Admit.
Issue post admission notice to the respondents.
Mr.Gautam Sood, learned Deputy Advocate General, accepts service of notice on behalf of the respondents.
List on 10th October, 2023, before the learned Single Judge as per the roster.
Reply be filed by the said date.
( M.S. Ramachandra Rao ) Chief Justice ( Ajay Mohan Goel ) Judge June 15, 2023 (vt) ::: Downloaded on - 16/06/2023 20:31:46 :::CIS