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State of Mizoram - Section

Section 141 in Mizoram Excise Rules, 1983

141. Further entries in brewing book.

- The brewer shall also enter in the same book prescribed under Rule 139 above the quantity and gravity before fermentation of the worts collected, the number and description of vessel or the vessels in which the worts were collected, and the date and hour when the entry is made. Such entry shall be made within one hour after the collection has been completed.