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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Punjab - Subsection

Section 2A(5) in The Punjab Factory Rules, 1952

(5)The Chief Inspector of Factories may, for reasons to be recorded in writing, require recertification of lifting machines, lifting tackles, pressure plant or ventilation system, as the case may be, which has been certified by a competent person outside the State :