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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(a) in THE TRIBUNALS REFORMS ACT, 2021

(a)in section 2,—
(i)clauses (d), (n) and (o) shall be omitted;
(ii)for clause (q), the following clause shall be substituted, namely:—