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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1) in Departmental Examination for the Class ID Posts, (Administrative Wing) in the Commissionerate of Information Rules, 2012

(1)Every person who is appointed on any of the posts specified in Appendix A shall be required to pass the lower level departmental examination within three chances and within three years from the date of his regular appointment.