Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Tamilnadu - Subsection Section 32(e) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000 (e)obstructs or removes any level marks or water gauge or any other mark or sign fixed by the authority of a public servant; or
