Supreme Court - Daily Orders
Angammal Educational Trust Rep. By Its ... vs State Of Tamil Nadu And Anr. Rep. By Its ... on 16 January, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
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ITEM NO.101 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9253/2010
ANGAMMAL EDUCATIONAL TRUST REP. BY ITS CHAIRMAN Appellant(s)
VERSUS
STATE OF TAMIL NADU AND ANR. REP. BY ITS SECRETARY Respondent(s)
([at top])
WITH
C.A. No. 9272/2010 (XII)
C.A. No. 9302/2010 (XII)
C.A. No. 9269/2010 (XII)
C.A. No. 9304/2010 (XII)
C.A. No. 9301/2010 (XII)
C.A. No. 9303/2010 (XII)
C.A. No. 9307/2010 (XII)
C.A. No. 9310/2010 (XII)
C.A. No. 9309/2010 (XII)
C.A. No. 9311/2010 (XII)
C.A. No. 9306/2010 (XII)
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C.A. No. 9300/2010 (XII)
C.A. No. 9262/2010 (XII)
C.A. No. 9277/2010 (XII)
C.A. No. 9279/2010 (XII)
C.A. No. 9280/2010 (XII)
C.A. No. 9278/2010 (XII)
C.A. No. 9284/2010 (XII)
C.A. No. 9294/2010 (XII)
C.A. No. 9295/2010 (XII)
C.A. No. 9297/2010 (XII)
C.A. No. 9296/2010 (XII)
C.A. No. 9299/2010 (XII)
C.A. No. 9285/2010 (XII)
C.A. No. 9281/2010 (XII)
C.A. No. 9283/2010 (XII)
C.A. No. 9276/2010 (XII)
C.A. No. 9287/2010 (XII)
C.A.
Signature Not Verified
No. 9298/2010 (XII)
C.A.
Digitally signed by
VISHAL ANAND
Date: 2018.01.18
No. 9293/2010 (XII)
C.A.
17:24:45 IST
Reason: No. 9291/2010 (XII)
C.A. No. 9270/2010 (XII)
C.A. No. 9275/2010 (XII)
C.A. No. 9289/2010 (XII)
C.A. No. 9292/2010 (XII)
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C.A. No. 9288/2010 (XII)
C.A. No. 9290/2010 (XII)
C.A. No. 9267/2010 (XII)
C.A. No. 9268/2010 (XII)
C.A. No. 9266/2010 (XII)
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C.A. No. 9265/2010 (XII)
C.A. No. 9264/2010 (XII)
C.A. No. 9256/2010 (XII)
C.A. No. 9263/2010 (XII)
C.A. No. 9260/2010 (XII)
C.A. No. 9259/2010 (XII)
C.A. No. 9274/2010 (XII)
C.A. No. 9261/2010 (XII)
C.A. No. 9258/2010 (XII)
C.A. No. 9273/2010 (XII)
C.A. No. 9254/2010 (XII)
C.A. No. 9257/2010 (XII)
C.A. No. 9271/2010 (XII)
Date : 16-01-2018 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mrs. V. Mohana, Sr. Adv.
Mr. B. Ragunath, Adv.
Mr. A. Vasantha Kumar, Adv.
Mrs. N.C. Kavitha, Adv.
Mr. Vijay Kumar, AOR
Mr. P.R. Kovilan Poongkuntran, Adv.
Ms. M.K. Aswathi, Adv.
Ms. Hemalatha, Adv.
Mr. V. Vasudevan, Adv.
Mr. Naresh Kumar, Adv.
Mrs. Geetha Kovilan, AOR
Mr. V. Prabhakar, Adv.
Ms. Jyoti Parasher, Adv.
Mr. N.J. Ramchandar, Adv.
Mrs. Revathy Raghavan, AOR
Mr. V. Balachandran, AOR
Mr. Siddarth Naidu, Adv.
Mr. A. Lakshminarayanan, Adv.
Mr. A. Mariarputham, Sr. Adv.
Ms. Aruna Mathur, Adv.
Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
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Ms. Simran Jeet, Adv.
M/s. Arputham Aruna And Co, AOR
Mr. Kumar Dushyant Singh, Adv.
Mr. Jitendra Kumar, AOR
Mr. T. Meikandan, Adv.
Mr. Mukul Lather, Adv.
Mr. K. K. Mani, AOR
Ms. T. Archana, Adv.
Mr. C. Paramasivam, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. Nikhil Nayyar, AOR
Mr. N. Sai Vinod, Adv.
Mr. Dhananjay Baijal, Adv.
Ms. Smriti Shah, Adv.
Mr. Divyanshu Rai, Adv.
Mr. V.N. Subramanian, Adv.
Anzu K. Varkey, Adv.
Mr. Balaji Srinivasan, AOR
Ms. N. Annapoorani, AOR
Mr. Naresh Kumar, AOR
Mr. V. N. Raghupathy, AOR
Mr. Prasanth P., Adv.
Ms. K. V. Bharathi Upadhyaya, AOR
Mr. Vikas Singh Jangra, AOR
Mr. M. A. Chinnasamy, AOR
Ms. C. Rubavathi, Adv.
Mr. P. RajaRam, Adv.
Mr. V. Senthil Kumar, Adv.
Mr. S. Peer Mohammad, Adv.
Mr. E. M. S. Anam, AOR
Mr. Romy Chacko, AOR
For Respondent(s)
Mr. B. Balaji, AOR
Mr. T. Harish Kumar, AOR
Mr. A. N. Arora, AOR
Mr. K. V. Vijayakumar, AOR
Ms. Maitryee Mishra, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing on behalf of the State of Tamil Nadu states that he requires another four weeks in order to the needful pursuant to our order dated 12.10.2017.
As prayed, the matters are adjourned by four weeks.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER