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Supreme Court - Daily Orders

Angammal Educational Trust Rep. By Its ... vs State Of Tamil Nadu And Anr. Rep. By Its ... on 16 January, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

                                                           1

     ITEM NO.101                                   COURT NO.12                  SECTION XII

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS

                                           Civil Appeal   No(s).   9253/2010

     ANGAMMAL EDUCATIONAL TRUST REP. BY ITS CHAIRMAN                           Appellant(s)

                                                          VERSUS

     STATE OF TAMIL NADU AND ANR. REP. BY ITS SECRETARY Respondent(s)

     ([at top])

     WITH
     C.A.                No.   9272/2010   (XII)
     C.A.                No.   9302/2010   (XII)
     C.A.                No.   9269/2010   (XII)
     C.A.                No.   9304/2010   (XII)
     C.A.                No.   9301/2010   (XII)
     C.A.                No.   9303/2010   (XII)
     C.A.                No.   9307/2010   (XII)
     C.A.                No.   9310/2010   (XII)
     C.A.                No.   9309/2010   (XII)
     C.A.                No.   9311/2010   (XII)
     C.A.                No.   9306/2010   (XII)
     C.A.                No.   9305/2010   (XII)
     C.A.                No.   9308/2010   (XII)
     C.A.                No.   9300/2010   (XII)
     C.A.                No.   9262/2010   (XII)
     C.A.                No.   9277/2010   (XII)
     C.A.                No.   9279/2010   (XII)
     C.A.                No.   9280/2010   (XII)
     C.A.                No.   9278/2010   (XII)
     C.A.                No.   9284/2010   (XII)
     C.A.                No.   9294/2010   (XII)
     C.A.                No.   9295/2010   (XII)
     C.A.                No.   9297/2010   (XII)
     C.A.                No.   9296/2010   (XII)
     C.A.                No.   9299/2010   (XII)
     C.A.                No.   9285/2010   (XII)
     C.A.                No.   9281/2010   (XII)
     C.A.                No.   9283/2010   (XII)
     C.A.                No.   9276/2010   (XII)
     C.A.                No.   9287/2010   (XII)
     C.A.
Signature Not Verified
                         No.   9298/2010   (XII)
     C.A.
Digitally signed by
VISHAL ANAND
Date: 2018.01.18
                         No.   9293/2010   (XII)
     C.A.
17:24:45 IST
Reason:                  No.   9291/2010   (XII)
     C.A.                No.   9270/2010   (XII)
     C.A.                No.   9275/2010   (XII)
     C.A.                No.   9289/2010   (XII)
     C.A.                No.   9292/2010   (XII)
                                        2

C.A.   No.   9288/2010   (XII)
C.A.   No.   9290/2010   (XII)
C.A.   No.   9267/2010   (XII)
C.A.   No.   9268/2010   (XII)
C.A.   No.   9266/2010   (XII)
C.A.   No.   9255/2010   (XII)
C.A.   No.   9265/2010   (XII)
C.A.   No.   9264/2010   (XII)
C.A.   No.   9256/2010   (XII)
C.A.   No.   9263/2010   (XII)
C.A.   No.   9260/2010   (XII)
C.A.   No.   9259/2010   (XII)
C.A.   No.   9274/2010   (XII)
C.A.   No.   9261/2010   (XII)
C.A.   No.   9258/2010   (XII)
C.A.   No.   9273/2010   (XII)
C.A.   No.   9254/2010   (XII)
C.A.   No.   9257/2010   (XII)
C.A.   No.   9271/2010   (XII)

Date : 16-01-2018        These appeals were called on for hearing today.

CORAM :
             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
             HON'BLE MR. JUSTICE NAVIN SINHA

For Appellant(s)         Mrs. V. Mohana, Sr. Adv.
                         Mr. B. Ragunath, Adv.
                         Mr. A. Vasantha Kumar, Adv.
                         Mrs. N.C. Kavitha, Adv.
                         Mr. Vijay Kumar, AOR

                         Mr. P.R. Kovilan Poongkuntran, Adv.
                         Ms. M.K. Aswathi, Adv.
                         Ms. Hemalatha, Adv.
                         Mr. V. Vasudevan, Adv.
                         Mr. Naresh Kumar, Adv.
                         Mrs. Geetha Kovilan, AOR

                         Mr. V. Prabhakar, Adv.
                         Ms. Jyoti Parasher, Adv.
                         Mr. N.J. Ramchandar, Adv.
                         Mrs. Revathy Raghavan, AOR

                         Mr. V. Balachandran, AOR
                         Mr. Siddarth Naidu, Adv.
                         Mr. A. Lakshminarayanan, Adv.

                         Mr.   A. Mariarputham, Sr. Adv.
                         Ms.   Aruna Mathur, Adv.
                         Mr.   Avneesh Arputham, Adv.
                         Ms.   Anuradha Arputham, Adv.
                                     3

                    Ms. Simran Jeet, Adv.
                    M/s. Arputham Aruna And Co, AOR

                    Mr.   Kumar Dushyant Singh, Adv.
                    Mr.   Jitendra Kumar, AOR
                    Mr.   T. Meikandan, Adv.
                    Mr.   Mukul Lather, Adv.

                    Mr. K. K. Mani, AOR
                    Ms. T. Archana, Adv.

                    Mr. C. Paramasivam, Adv.
                    Mr. Rakesh K. Sharma, AOR


                    Mr.   Nikhil Nayyar, AOR
                    Mr.   N. Sai Vinod, Adv.
                    Mr.   Dhananjay Baijal, Adv.
                    Ms.   Smriti Shah, Adv.
                    Mr.   Divyanshu Rai, Adv.

                    Mr. V.N. Subramanian, Adv.
                    Anzu K. Varkey, Adv.
                    Mr. Balaji Srinivasan, AOR

                    Ms. N. Annapoorani, AOR

                    Mr. Naresh Kumar, AOR
                    Mr. V. N. Raghupathy, AOR

                    Mr. Prasanth P., Adv.
                    Ms. K. V. Bharathi Upadhyaya, AOR

                    Mr. Vikas Singh Jangra, AOR

                    Mr.   M.   A. Chinnasamy, AOR
                    Ms.   C.   Rubavathi, Adv.
                    Mr.   P.   RajaRam, Adv.
                    Mr.   V.   Senthil Kumar, Adv.
                    Mr.   S.   Peer Mohammad, Adv.

                    Mr. E. M. S. Anam, AOR

                    Mr. Romy Chacko, AOR

For Respondent(s)
                    Mr. B. Balaji, AOR
                    Mr. T. Harish Kumar, AOR
                    Mr. A. N. Arora, AOR

                    Mr. K. V. Vijayakumar, AOR
                    Ms. Maitryee Mishra, Adv.
                                 4


          UPON hearing the counsel the Court made the following
                             O R D E R

Learned counsel appearing on behalf of the State of Tamil Nadu states that he requires another four weeks in order to the needful pursuant to our order dated 12.10.2017.

As prayed, the matters are adjourned by four weeks.

(R. NATARAJAN)                                 (SAROJ KUMARI GAUR)
COURT MASTER (SH)                                 COURT MASTER