Section 11 in The M.P. Rajya Sadak Parivahan Seva (Bina Tikat Yatra Ki Rok) Adhiniyam, 1974
11. Summary trial.
- In all trials offences under this Act, the Magistrate shall follow the procedure prescribed in the Code of Criminal Procedure, 1973 (2 of 1974), for the trial of summary cases.
