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State of Uttar Pradesh - Section

Section 17 in The U.P. Cane Development Department Ministerial Service Rules, 1978

17. Procedure for recruitment of Junior Clerk-cum-Typist and Paid Apprentice.

- Recruitment to the post of Junior Clerk-cum-Typist and Paid Apprentice shall be made in accordance with the provisions of Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975 and promotion from Paid Apprentices to the post of Junior Clerk-cum-Typist.