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Delhi Development Authority vs S. Harcharan Singh on 14 July, 2023

Bench: A.S. Bopanna, Sudhanshu Dhulia

     ITEM NO.29                              COURT NO.7                 SECTION XIV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     MISCELLANEOUS APPLICATION Diary No. 14180/2023 IN
     CIVIL APPEAL NO. 10414 OF 2016


     DELHI DEVELOPMENT AUTHORITY                                         Petitioner(s)

                                                    VERSUS

     S. HARCHARAN SINGH & ORS.                                           Respondent(s)

     (IA No. 69485/2023 - CONDONATION OF DELAY IN FILING and                       IA No.
     69481/2023 - RECALLING THE COURTS ORDER)

     Date : 14-07-2023 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA


     For Petitioner(s)                 Ms. Shalini Chandra, AOR
                                       Mr. Abhishek Kumar Pandey, Adv.
                                       Ms. Shreya Manjari, Adv.

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice on the application for condonation of delay as well as on the application for recall of order dated 27.10.2016.

Tag with C.A. No. 8565 of 2016.

                         (RAJNI MUKHI)                                 (DIPTI KHURANA)
17:01:04 IST
Reason:                  COURT MASTER (SH)                          ASSISTANT REGISTRAR