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Smt. Gian Devi Ananad vs Jiwan Kumar Anand on 9 January, 2014

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ITEM NO.103                 REGISTRAR COURT.1              SECTION XIV

              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                         LETTTER D.NO.2191/2013
                                 in
                   CIVIL APPEAL NO.3441 OF 1979

                    BEFORE THE REGISTRAR M.K. HANJURA

SMT. GIAN DEVI ANAND                                Appellant (s)

                   VERSUS

JIWAN KUMAR ANAND & ORS.                                 Respondent(s)
(application for inspection with office report)

Date: 09/01/2014    These Appeals were called on for hearing today.

For Appellant(s)
                    Mr. Pranav Jain (in person)


For Respondent(s)


           UPON hearing counsel the Court made the following
                               O R D E R

The learned counsel for the applicant is present. He has filed a letter for inspection of the file in a disposed of matter. The said letter shall be placed before the concerned Registrar (Judl.) for further future directions on or before 15.1.2014.

|                                |                |        (M.K. HANJURA)    |
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