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State of Andhra Pradesh - Section

Section 23 in Andhra Pradesh Excise (Grant of licence of selling by Shop and conditions of licence) Rules, 2019

23. Licensee to abide by the provisions of the Act etc.

- Every holder of the licence under these rules shall comply promptly with all orders or directions issued from time to time under the Act, and the rules and orders made there under and shall abide by all the conditions of the licence / permit.