Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(6)] [Section 76] [Entire Act]

Daman and Diu - Subsection

Section 76(6)(a) in Daman and Diu Value Added Tax Regulation, 2005

(a)in the case of an appeal filed against an assessment, confirm, reduce, or annul the assessment (including any penalty and interest imposed);