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State of Uttar Pradesh - Section

Section 16 in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

16. Manner of voting.

- The election will be held in accordance with the system of proportional representation by means of a singly transferable vote and the voting at such election shall be by secret ballot. Vote shall be cast in person and no votes shall be recorded by proxy.