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[Cites 0, Cited by 0] [Section 89B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 89B(1) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

(1)Notwithstanding the provisions of Section 89 the Government at any time, may direct that survey numbers be divided in to so may pote numbers as may be required in view of the rights acquired in land or for any other reason.