Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 51] [Entire Act] Union of India - Section Section 58 in The Electricity Act, 2003 58. Different standards of performance by licensee.– The Appropriate Commission may specify different standards under sub-section (1) of section 57 for a class or classes of licensees.
