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State of Jammu-Kashmir - Section

Section 13 in The Jammu and Kashmir Prevention and Suppression of Sabotages Act, 1965

13. Application of the Code.

- The provisions of the Code and of any law for the time being in force in so for as they may be applicable and is so far as they are not inconsistent with the provisions of this Act, shall apply to all matters connected with, arising from or consequent upon, a trial under this Act.