Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Jharkhand - Subsection Section 8(1)(e) in The Jharkhand Education Tribunal Act, 2005 (e)Such matters relating to educational institutions as may be referred to the Tribunal by the State Government by notification from time to time.