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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(29) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(29)to recognise hostels not maintained by the University, and to suspend or withdraw recognition of any hostel which is not conducted in accordance with the conditions subject to which hostel was recognised;