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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(5) in The Punjab Tenancy Act, 1887

(5)[Sub-section (5) (added by Punjab Act XI of 1925) was omitted by the Indian (Adaptation of Existing Laws) Order, 1947, Section 4(i)]